About the Internship
Are you a law student looking to gain meaningful exposure in insurance law, commercial disputes, and advisory practice? We are inviting applications from motivated, detail-oriented, and committed law students for our internship programme.
What Interns can expect?
- Exposure to complex insurance and commercial matters.
- Research and drafting opportunities.
- Practical insight into claims advisory and dispute resolution.
- Mentorship from experienced professionals.
- A collaborative and intellectually engaging work environment.
Location
Noida Sector 16.
Minimum Duration
2 months.
Eligibility
Law students preferably in their 3rd year and above.
We are looking for candidates who are sincere, proactive, and genuinely interested in developing strong practical legal skills through hands-on work and long-term engagement.
How to Apply?
Interested candidates may send their CV along with a brief cover email to the mail given below. Please mention ‘Internship Application – [Month]’ in the subject line.
Contact
Email: contact@mriashlaw.com.
Click here for the LinkedIn Notification.
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