About the Internship

Are you a law student looking to gain meaningful exposure in insurance law, commercial disputes, and advisory practice? We are inviting applications from motivated, detail-oriented, and committed law students for our internship programme.

What Interns can expect?

  • Exposure to complex insurance and commercial matters.
  • Research and drafting opportunities.
  • Practical insight into claims advisory and dispute resolution.
  • Mentorship from experienced professionals.
  • A collaborative and intellectually engaging work environment.

Location

Noida Sector 16.

Minimum Duration

2 months.

Eligibility

Law students preferably in their 3rd year and above.

We are looking for candidates who are sincere, proactive, and genuinely interested in developing strong practical legal skills through hands-on work and long-term engagement.

How to Apply?

Interested candidates may send their CV along with a brief cover email to the mail given below. Please mention ‘Internship Application – [Month]’ in the subject line.

Contact

Email: contact@mriashlaw.com.

Click here for the LinkedIn Notification.

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